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Kavilas vs State Of Chhattisgarh
2025 Latest Caselaw 2228 Chatt

Citation : 2025 Latest Caselaw 2228 Chatt
Judgement Date : 3 March, 2025

Chattisgarh High Court

Kavilas vs State Of Chhattisgarh on 3 March, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 593 of 2020

KAVILAS versus STATE OF CHHATTISGARH

Order Sheet

03/03/2025 Mr. Qamrul Aziz, counsel for the appellant.

Mr. Devesh G. Kela, P.L. for the State.

Arguments heard.

Reserved for judgment.

                                   Sd/-                             Sd/-

                               (Rajani Dubey)           (Sachin Singh Rajput)
                                  Judge                            Judge




       Ruchi

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