Shambhuram Komra vs State Of Chhattisgarh
2025 Latest Caselaw 3248 Chatt

Chattisgarh High Court

Shambhuram Komra vs State Of Chhattisgarh on 24 June, 2025

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ANURADHA   TIWARI
TIWARI     Date:
           2025.06.24
           16:55:39
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                                 HIGH COURT OF CHHATTISGARH AT BILASPUR

                                                CRA No. 251 of 2025

                           SHAMBHURAM KOMRA versus STATE OF CHHATTISGARH

                                                     Order Sheet



                        24.06.2025         Heard Mr. Hanuman Prasad Agrawal, learned counsel

                                     for the appellant and Mr. Shailendra Sharma, learned Panel

                                     Lawyer, appearing for the State/respondent.

Today, though the criminal appeal has been listed for

hearing on I.A. No.01, application for suspension of sentence

and grant of bail to the appellant, however, with the consent

of learned counsel for the parties, the appeal is heard finally.

Judgment has been passed separately.

Accordingly, I.A. No.01, application for suspension of

sentence and grant of bail to the appellant, stands disposed

of.

                                                  Sd/-                             Sd/-
                                            (Bibhu Datta Guru)               (Ramesh Sinha)
                                                 Judge                         Chief Justice
                           Anu