Jaggu Manjhi vs State Of Chhattisgarh
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Chattisgarh High Court

Jaggu Manjhi vs State Of Chhattisgarh on 17 June, 2025

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                                                                    KHATAI Date:
                                                                           2025.06.20
                                                                            17:31:01
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           HIGH COURT OF CHHATTISGARH AT BILASPUR

                           CRA No. 287 of 2024

             JAGGU MANJHI versus STATE OF CHHATTISGARH

                                Order Sheet




17/06/2025

Mr. Praveen Dhurandhar, counsel for appellant.

Mr. Pranajal Shukla, P.L. for State. Arguments heard. Reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

Khatai