Tripesh Kumar Sharma vs Smt. Priyanka Sharma
2025 Latest Caselaw 837 Chatt

Chattisgarh High Court

Tripesh Kumar Sharma vs Smt. Priyanka Sharma on 29 July, 2025

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        HIGH COURT OF CHHATTISGARH AT BILASPUR

                       FA(MAT) No. 355 of 2023

   TRIPESH KUMAR SHARMA versus SMT. PRIYANKA SHARMA


                          FA(MAT)/278/2023

                             Order Sheet




29/07/2025        Mr. Avinash Chand Sahu, counsel for the
             appellant in FA(MAT) No. 355 of 2023 and counsel for
             respondent in FA(MAT) No. 278 of 2023.

Mr. Dheerendra Kumar Pandey, counsel for the appellant in FA(MAT) No. 278 of 2023 and counsel for the respondent in FA(MAT) No. 355 of 2023.

In pursuance of this Court's order dated 14.07.2025, parties are present today before this Court along with their counsel. Their presence be marked.

After hearing the parties, we deem it proper to direct the parties to appear before the Mediation Center of this Court today i.e. on 29.07.2025.

List both the appeals after three weeks.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                                    Sd/-                         Sd/-

                         (Rajani Dubey)                 (Amitendra Kishore Prasad)
                                     Judge                         Judge




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