Ravi Dada Rao Bansod vs State Of Chhattisgarh
2025 Latest Caselaw 550 Chatt

Chattisgarh High Court

Ravi Dada Rao Bansod vs State Of Chhattisgarh on 17 July, 2025

VISHAKHA BEOHAR

Digitally HIGH COURT OF CHHATTISGARH AT BILASPUR signed by VISHAKHA BEOHAR

CRA No. 1585 of 2019

RAVINDRA KRISHNA DEWANGAN versus STATE OF CHHATTISGARH

CRA/1981/2019

Order Sheet

17/07/2025 Mr. Shailendra Dubey, Advocate along with Ms. Shivali Dubey and Mr. Jaydeep Singh Yadav, Counsel for the appellant.

Mr. Ashish Shukla, Addl. A.G. for the State. Arguments heard. Reserved for judgment.

                               sd/-                               sd/-
                         (Rajani Dubey)             (Amitendra Kishore Prasad)
                              Judge                         Judge



             Vishakha