Dilesh Nishad vs State Of Chhattisgarh
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Chattisgarh High Court

Dilesh Nishad vs State Of Chhattisgarh on 15 July, 2025

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                      HIGH COURT OF CHHATTISGARH AT BILASPUR

                                            CRA No. 1266 of 2019

                 DILESH NISHAD versus STATE OF CHHATTISGARH


                                               CRA/1400/2019

                                                  Order Sheet




15/07/2025

Mr. Rishi Rahul Soni and Mr. Vijay Kumar Sahu, counsel for the respective appellants.

Ms. N.K. Kashyap, P.L. for the State.

Arguments heard.

Reserved for judgment.

                                           Sd/-                      Sd/-

                                      (Rajani Dubey)        (Amitendra Kishore Prasad)
                                          Judge                          Judge



      Ruchi

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