Citation : 2025 Latest Caselaw 511 Chatt
Judgement Date : 15 July, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR Digitally signed by AMIT PATEL
CRA No. 1115 of 2019
KAILASH SALAM versus STATE OF CHHATTISGARH
Order Sheet
15.07.2025 Mr. Rajkumar Pali, counsel for the appellant.
Mr. Abhishek Singh, PL for the State. Arguments heard. Reserved for judgment.
Sd/- Sd/-
(Rajani Dubey) (Amitendra Kishore Prasad)
Judge Judge
AMIT PATEL
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