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Smt. Rajkumari Tiwari vs Akhilesh Tiwari
2025 Latest Caselaw 1399 Chatt

Citation : 2025 Latest Caselaw 1399 Chatt
Judgement Date : 23 January, 2025

Chattisgarh High Court

Smt. Rajkumari Tiwari vs Akhilesh Tiwari on 23 January, 2025

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                            HIGH COURT OF CHHATTISGARH AT BILASPUR


                                                CRR No. 1192 of 2024

                                   SMT. RAJKUMARI TIWARI versus AKHILESH TIWARI

                                                     Order Sheet


                      23/01/2025          Mr. Anmol Sharma, Advocate for the Applicant.
                                          Mr. Anand Shukla and Mr. Parth Shrivastava,
                                    Advocates for the Respondent.

Both the parties are directed to file their affidavit stating therein their source of income and details of assets in hold both movable and immovable in pursuance of the judgment passed by the Hon'ble Supreme Court in the case of Rajnesh Vs. Neha {2021 AIR 569 SC} within a period of three weeks.

List it after three weeks.

SD/-

(Arvind Kumar Verma) Judge Digitally

ashu signed by ASHUTOSH ASHUTOSH MISHRA MISHRA Date:

2025.01.23 18:44:51 +0530

 
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