Ratanlal Sahu vs Smt. Anita Potai
2025 Latest Caselaw 1373 Chatt

Chattisgarh High Court

Ratanlal Sahu vs Smt. Anita Potai on 22 January, 2025

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                             HIGH COURT OF CHHATTISGARH AT BILASPUR

                                             MAC No. 222 of 2016

                                       Ratanlal Sahu versus Smt. Anita Potai

                                                 MAC/223/2016

                                                 Order Sheet


                   22/01/2025         Ms. Bhavika Kotecha, Advocate on behalf of Mr.
                                 Parag Kotecha, counsel for the appellant.
                                      None for the respondent.

Arguments heard. Reserved for judgment.

Sd/-

(Sanjay Kumar Jaiswal) Judge

10:34:22 H.L. Sahu