Smt. Champa Patel vs Meghnath Kaushik
2025 Latest Caselaw 1325 Chatt

Citation : 2025 Latest Caselaw 1325 Chatt
Judgement Date : 20 January, 2025

Chattisgarh High Court

Smt. Champa Patel vs Meghnath Kaushik on 20 January, 2025

                       HIGH COURT OF CHHATTISGARH AT BILASPUR


                                         FA(MAT) No. 225 of 2022


                           SMT. CHAMPA PATEL versus MEGHNATH KAUSHIK




    21.01.2025        Mr. P.K. Tulsyan, Counsel for the appellant.
                      Mr. Manoj Paranjpe, counsel for the respondent.

Arguments heard. Reserved for judgment.

                             Sd/-                                    Sd/-
                       ( Rajani Dubey)                       (Narendra Kumar Vyas)
                           JUDGE                                   JUDGE




KISHORE
KUMAR
DESHMUKH









Deshmukh

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