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Shiv Kumar Pandey vs Sitaram
2025 Latest Caselaw 1324 Chatt

Citation : 2025 Latest Caselaw 1324 Chatt
Judgement Date : 20 January, 2025

Chattisgarh High Court

Shiv Kumar Pandey vs Sitaram on 20 January, 2025

                 HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                 SA No.581 of 2016
Shiv Kumar Pandey Versus Sitaram(dead) through LR's FagniBai and others




   20/01/2025               Mr. Anand Shukla, Advocates for the appellant.

                            Mr. Sourabh Sahu and Ms. Prachi Singh, Advocates
                      for respondents No. 2 to 11.

Arguments heard.

Reserved for judgment.

Sd/-

(Parth Prateem Sahu) Judge

Digitally NISHA signed by DUBEY NISHA DUBEY

Nisha

 
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