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Deleted (Ashok Chand Gayeen ) vs State Of Chhattisgarh
2025 Latest Caselaw 1298 Chatt

Citation : 2025 Latest Caselaw 1298 Chatt
Judgement Date : 17 January, 2025

Chattisgarh High Court

Deleted (Ashok Chand Gayeen ) vs State Of Chhattisgarh on 17 January, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 362 of 2003

Deleted (ASHOK CHAND GAYEEN ) versus STATE OF CHHATTISGARH

Order Sheet

17/01/2025 Ms. Hamida Siddiqui, learned counsel for the appellant.

Mr. Kalpesh Ruparel, P. L. for the State.

Arguments heard.

Reserved for judgment.

Sd/-

({Sachin Singh Rajput}) Judge

Parul

PARUL MITTAL

 
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