Smt. Sunita Kumari vs Vasudev Prajapati
2025 Latest Caselaw 1226 Chatt

Chattisgarh High Court

Smt. Sunita Kumari vs Vasudev Prajapati on 15 January, 2025

CHANDRAKANT DEWANGAN

CHANDRAKANT HIGH COURT OF CHHATTISGARH AT BILASPUR

MCC No. 596 of 2022

SMT. SUNITA KUMARI versus VASUDEV PRAJAPATI

Order Sheet

15/01/2025 Mr. H.B. Agrawal, learned Senior Counsel appears

alongwith Ms. A. Sandhya Rao, Counsel for the Applicant.

Mr. Vinod Kumar Sharma, Counsel for the Non-

applicant.

Counsel for the Applicant prays for three weeks' time

to address with regard to the fact as to whether observation

made at paragraph 25 of the judgment impugned could be

modified or not ?

Time, as prayed for, is granted.

-Sd/-

(Sanjay S. Agrawal) Chandrakant Judge