Shiva Patel vs State Of Chhattisgarh
2025 Latest Caselaw 1010 Chatt

Chattisgarh High Court

Shiva Patel vs State Of Chhattisgarh on 8 January, 2025

                                 HIGH COURT OF CHHATTISGARH AT BILASPUR
          Digitally
          signed by
          BABLU
BABLU     RAJENDRA
RAJENDRA  BHANARKAR
BHANARKAR Date:                                   CRA No. 458 of 2024
          2025.01.10
          11:03:46
          +0530
                                    SHIVA PATEL versus STATE OF CHHATTISGARH

                                                         Order Sheet



                       08/01/2025         Mr.Deepak Kumar Singh, learned counsel for the

                                    appellant.

                                           Mr.Nitansh Jaiswal, learned Panel Lawyer for the

                                    respondent/State.

Today, the matter is listed for hearing on

I.A.No.02/2024 application for suspension of sentence

and grant of bail to the appellant. However, with the

consent of learned counsel for the parties, the appeal

itself is heard finally.

Judgment has been passed separately.

                                                 Sd/-                                       Sd/-


                         Bablu       (Ravindra Kumar Agrawal)                         (Ramesh Sinha)
                                             Judge                                     Chief Justice