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Smt. Neelu vs Smt. Urmila Devi
2025 Latest Caselaw 2208 Chatt

Citation : 2025 Latest Caselaw 2208 Chatt
Judgement Date : 28 February, 2025

Chattisgarh High Court

Smt. Neelu vs Smt. Urmila Devi on 28 February, 2025

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           HIGH COURT OF CHHATTISGARH AT BILASPUR

                        FA(MAT) No. 179 of 2023

                 SMT. NEELU versus SMT. URMILA DEVI



                                  Order Sheet




28/02/2025        Mr. Parag Kotecha, learned counsel for the appellant.

                  Ms. Priyanka Mehta, learned counsel for the respondent.

Arguments heard.

Reserved for judgment.

                           Sd/-                                      Sd/-
                    (Rajani Dubey)                    (Sachin Singh Rajput)
                       Judge                                    Judge

   Parul
 

 
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