Suvarna Awadhiya vs Vikas Awadhiya
2025 Latest Caselaw 2132 Chatt

Citation : 2025 Latest Caselaw 2132 Chatt
Judgement Date : 25 February, 2025

Chattisgarh High Court

Suvarna Awadhiya vs Vikas Awadhiya on 25 February, 2025

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        HIGH COURT OF CHHATTISGARH AT BILASPUR

                               FAM No. 258 of 2019
             SUVARNA AWADHIYA versus VIKAS AWADHIYA

                                     Order Sheet



25/02/2025          Ms. Ruchi Nagar, learned counsel for the appellant/s.
                    Mr. Akash Kumar Kundu, learned counsel for the
              respondent/s.

Argument heard. Reserved for judgment.

                              Sd/-                            Sd/-

                    ( Rajani Dubey)                (Sachin Singh Rajput)
                         Judge                               Judge




 H.Ansari

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