Dr. Arvind Sharma vs Smt. Kiran Sharma
2025 Latest Caselaw 2131 Chatt

Citation : 2025 Latest Caselaw 2131 Chatt
Judgement Date : 25 February, 2025

Chattisgarh High Court

Dr. Arvind Sharma vs Smt. Kiran Sharma on 25 February, 2025

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        HIGH COURT OF CHHATTISGARH AT BILASPUR


                              FAM No. 8 of 2019

             DR. ARVIND SHARMA versus SMT. KIRAN SHARMA

                                  Order Sheet



25/02/2025          Mr. Shobhit Koshta, learned counsel for the appellant/s.
                    Ms. Sakshi Chhabra on behalf of Mr. Malay Shrivastava,
              learned counsel for the respondent/s.

Argument heard. Reserved for judgment.

                           Sd/-                            Sd/-

                    ( Rajani Dubey )             (Sachin Singh Rajput)
                         Judge                            Judge




 H.Ansari

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