Mukesh Sahu vs State Of Chhattisgarh
2025 Latest Caselaw 1997 Chatt

Chattisgarh High Court

Mukesh Sahu vs State Of Chhattisgarh on 18 February, 2025

          Digitally signed
                                        HIGH COURT OF CHHATTISGARH AT BILASPUR
          by SOURABH
SOURABH PATEL
PATEL   Date:
        2025.02.18
          16:58:02 +0530
                                                          CRA No. 1177 of 2019
                                            MUKESH SAHU versus STATE OF CHHATTISGARH



                             18/02/2025           Mr.     Dheerendra   Pandey,   Advocate   for   the
                                             Appellant.
                                                  Mr. Amit Buxy, P.L. for the State/Respondent.

Arguments heard.

Reserved for the judgment.

                                                          Sd/-                      Sd/-
                                              (Sanjay K. Agrawal)           (Sanjay Kumar Jaiswal)
                                                     Judge                          Judge




                               Sourabh P.