Smt. Mamta Yadav vs Dinesh Yadav
2025 Latest Caselaw 1886 Chatt

Citation : 2025 Latest Caselaw 1886 Chatt
Judgement Date : 12 February, 2025

Chattisgarh High Court

Smt. Mamta Yadav vs Dinesh Yadav on 12 February, 2025

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               HIGH COURT OF CHHATTISGARH AT BILASPUR

                                       FA(MAT) No. 49 of 2023

                SMT. MAMTA YADAV versus DINESH YADAV


                                             Order Sheet



12/02/2025                       Mr. Shiv Sewak, Advocate appears on behalf of Mr.

                   Dinesh Yadav, counsel for the appellant.

                                 None for the respondent.

Arguments heard.

Reserved for judgment.

                                Sd/-                                 Sd/-
                            (Rajani Dubey)                  (Sachin Singh Rajput)
                                     Judge                         Judge




    Ruchi

RUCHI YADAV RUCHI YADAV

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