Jai Prakash Shukla vs Smt Sanjita Shukla
2025 Latest Caselaw 1780 Chatt

Chattisgarh High Court

Jai Prakash Shukla vs Smt Sanjita Shukla on 5 February, 2025

                                1/2




        HIGH COURT OF CHHATTISGARH AT BILASPUR

                      FA(MAT) No. 27 of 2020


         JAI PRAKASH SHUKLA versus SMT SANJITA SHUKLA



                            Order Sheet



05/02/2025        Mr. S.B. Pandey, counsel for the appellant.

                  Mr. Adhiraj Surana, counsel for the respondent.

After hearing learned counsel for the parties, we

are inclined to explore the possibility of amicable

settlement between the parties through mediation

proceedings.

The parties may appear before this Court on 28 th

February, 2025.

List this case on 28th February, 2025.

In the meanwhile, both the parties are directed to

file their affidavits showing their income and movable

and immovable properties held by them in pursuance of

the judgment passed by the Hon'ble Supreme Court in

the case of Rajnesh Vs. Neha reported in 2021 AIR

569 SC.

                                  Sd/-                           Sd/-
                               (Rajani Dubey)           (Sachin Singh Rajput)
                                  Judge                         Judge




         Ruchi

RUCHI YADAV Digitally signed by RUCHI YADAV