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Surit Ram vs State Of Chhattisgarh And Anr
2025 Latest Caselaw 908 Chatt

Citation : 2025 Latest Caselaw 908 Chatt
Judgement Date : 1 August, 2025

Chattisgarh High Court

Surit Ram vs State Of Chhattisgarh And Anr on 1 August, 2025

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                              HIGH COURT OF CHHATTISGARH AT BILASPUR
                                            WA No. 355 of 2014
                               Surit Ram versus State of Chhattisgarh and Anr.
        Digitally
                         WA/317/2014, WA/378/2014, WA/390/2014, WA/392/2014
ROHIT   signed by

                                              Order Sheet
KUMAR   ROHIT
CHANDRA KUMAR
        CHANDRA




                    01/08/2025         Heard Mr. Vinod Deshmukh, Mr. Ritesh Giri,
                                 Mr.Harshal Chouhan and Mr. Keshav Dewangan,
                                 learned counsel for the respective appellants.   Also
                                 heard Mr. Yashwant Singh Thakur, learned Additional
                                 Advocate General, appearing for the State/respondent.

Arguments heard on the reference.

Reserved for judgment.

Sd/-

(Ramesh Sinha) Chief Justice

Sd/-

(Naresh Kumar Chandravanshi) Judge

Sd/-

(Ravindra Kumar Agrawal) Judge Chandra

 
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