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(Deleted) Gatpalli Laxamaiya (Died) vs State Of Chhattisgarh
2025 Latest Caselaw 3406 Chatt

Citation : 2025 Latest Caselaw 3406 Chatt
Judgement Date : 25 August, 2025

Chattisgarh High Court

(Deleted) Gatpalli Laxamaiya (Died) vs State Of Chhattisgarh on 25 August, 2025

HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 833 of 2002

(DELETED) GATPALLI LAXAMAIYA (DIED) versus STATE OF CHHATTISGARH Order sheet

25/08/2025 Mr. Sunil Verma, Advocate for the Appellant/s.

Mr. Kalpesh Ruparel, PL for the State. Arguments heard. Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

santosh

Digitally signed by SANTOSH SANTOSH KUMAR KUMAR SHARMA SHARMA Date:

2025.08.26 10:29:10 +0530

 
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