Citation : 2025 Latest Caselaw 3401 Chatt
Judgement Date : 25 August, 2025
HIGH COURT OF CHHATTISGARH AT BILASPUR
CRA No. 152 of 2007
Chhote lal versus STATE OF CHHATTISGARH
Order Sheet
25/08/2025 Mrs. Savita Tiwari, counsel for the appellants.
Ms. Nandkumari Kashyap, P.L. for the State. Arguments heard.
Reserved for judgment.
Sd/-
(Rajani Dubey) Judge
pekde
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