Citation : 2025 Latest Caselaw 2811 Chatt
Judgement Date : 20 August, 2025
1/1
HIGH COURT OF CHHATTISGARH AT BILASPUR
SA No. 285 of 2005
Delete (RAJAN RAM) (Died) & Others versus Deleted (Shobhit Ram)
(Died) & Others
Order Sheet
20.08.2025
Mr. Rajkumar Pali, counsel for the appellants.
Mr. Neeraj Mehta, Advocate along with Mr. Shashi
Bhushan Tiwari, counsel for respondents No. 1 and 2.
Mr. Aman Tamboli, Panel Lawyer for the State.
Arguments heard.
Reserved for judgment.
Sd/-
(Narendra Kumar Vyas) Judge s
Manish
Digitally signed by MANISH MANISH YADAV YADAV Date:
2025.08.21 11:10:21 +0530
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