Ramkumar @ Binjkotiya vs State Of Chhattisgarh
2025 Latest Caselaw 2806 Chatt

Citation : 2025 Latest Caselaw 2806 Chatt
Judgement Date : 20 August, 2025

Chattisgarh High Court

Ramkumar @ Binjkotiya vs State Of Chhattisgarh on 20 August, 2025

VISHAKHA BEOHAR HIGH COURT OF CHHATTISGARH AT BILASPUR

CRA No. 845 of 2017

Ramkumar @ Binjkotiya versus State Of Chhattisgarh

Order Sheet

20/08/2025 Ms. Sareena Khan, Counsel for the appellant.

Mr. Ashutosh Shukla, P.L. for the State. Arguments heard.

Reserved for judgment.

                                          Sd/-                              Sd/-
                                (Rajani Dubey)             (Amitendra Kishore Prasad)
                                     Judge                         Judge




                    Vishakha

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