Citation : 2025 Latest Caselaw 3456 Chatt
Judgement Date : 2 April, 2025
1/1
HIGH COURT OF CHHATTISGARH AT BILASPUR
TAXC No. 48 of 2024
Kamaljeet Kaur Gill Versus The Joint Commissioner Of Income Tax
TAXC/62/2024,TAXC/63/2024
Order Sheet
02/04/2025 Shri Siddharth Dubey along with Shri Arjit Tiwari,
counsel for the Appellant.
Shri Ajay Kumrani, Advocate appears on behalf of
Shri Amit Chaudhary, counsel for the Respondent.
With the consent of learned Counsel for the parties, the matter is heard finally.
Reserved for judgment .
2025.04.03 Sd/- Sd/-
(Sanjay K. Agrawal) (Deepak Kumar Tiwari)
JUDGE JUDGE
Priya
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