Rajendra Prasad vs State Of C.G
2024 Latest Caselaw 80 Chatt

Citation : 2024 Latest Caselaw 80 Chatt
Judgement Date : 20 June, 2024

Chattisgarh High Court

Rajendra Prasad vs State Of C.G on 20 June, 2024

                HIGH COURT OF CHHATTISGARH, BILASPUR

                                 Order Sheet
                             CRA No. 133 of 2002
                    Rajendra Prasad Versus State Of C.G.


20/06/2024   Ms. Kiran Jain, Advocate for the appellant.

             Mr. Sanjeev Pandey, Dy. A.G. for the State/respondent.

Argument heard.

Reserved for judgment. SD/-

(Sanjay Kumar Jaiswal) Judge

Amardeep

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