Citation : 2024 Latest Caselaw 173 Chatt
Judgement Date : 25 June, 2024
Page 1 of 3
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPS No. 3272 of 2024
1. Punit Ram Sahu S/o Shobha Ram Sahu Aged About 63 Years
Retired Store Chowkidar, R/o Ward No. 11 Daldali Road, Nayapara
Tahsil And Distt - Mahasamund, Chhattisgarh.
2. Bisahat Ram Sahu S/o Sudhu Ram Sahu Aged About 65 Years
Retired Chowkidar, R/o Village Jalki, Tahsil And Distt - Mahasamund,
Chhattisgarh.
3. Khilawan Ram Sahu S/o Ganesh Ram Sahu Aged About 65 Years
Retired Labour, R/o Ward 28 Moharibhata, Tahsil And Distt -
Mahasamund, Chhattisgarh.
4. Shatruhan Lal Nishad S/o Bishambhar Nishad Aged About 65 Years
Retired Labour, R/o Ward No. 27 Gurupara, Mahasamund, Tahsil And
Distt - Mahasamund, Chhattisgarh.
5. Badku Ram Nishad S/o Magoli Ram Nishad Aged About 63 Years
Retired Labour, R/o Village Lachkera, Tehsil And Distt - Griaband,
Chhattisgarh.
6. Mukti Ram Nishad S/o Maniram Nishad Aged About 63 Years
Retired Store Chowkidar, R/o Ward No. 28 Moharibhata, Mahasamund,
Tahsil And Distt - Mahasamund, Chhattisgarh.
7. Hari Lal Sahu S/o Pancham Sahu Aged About 68 Years
Retired Labour, R/o Village Kodar Bandh Mahasamund, Tahsil And
Distt - Mahasamund, Chhattisgarh.
8. Uderam Sahu S/o Bhaiya Ram Sahu Aged About 64 Years
R/o Gram Bhoring, Tahsil And Distt - Mahasamund, Chhattisgarh.
9. Basantu Lal Sahu S/o Tijau Ram Sahu Aged About 65 Years
Retired Labour, R/o Tumgaon, Tahsil And Distt - Mahasamund,
Chhattisgarh.
10. Bishnu Yadav S/o Jagat Ram Yadav Aged About 64 Years
Retired Labour, R/o Tumgaon, Tahsil And Distt - Mahasamund,
Chhattisgarh.
11. Smt. Soni Bai Sahu D/o Bishnu Ram Sahu Aged About 69 Years
Retired Labour, R/o Post Pirda, Tahsil And Distt - Mahasamund,
Chhattisgarh.
12. Kripa Ram Gond S/o Hari Ram Gond Aged About 63 Years
Retired Labour, R/o Gram Kauwajhar, Tahsil And Distt - Mahasamund,
Chhattisgarh.
13. Smt. Bodra Bai Sarthi W/o Punit Ram Sarthi Aged About 66 Years
Retired Labour,r/o Kodar Bandh Post - Tumgaon, Tahsil And Distt -
Mahasamund, Chhattisgarh.
Page 2 of 3
14. Kamru Ram Dhimar S/o Ananda Ram Dhimar Aged About 70 Years
Retired Labour, R/o Gram And Post Bhoring, Tahsil And Distt -
Mahasamund, Chhattisgarh.
15. Param Ram Sahu S/o Dukalu Ram Sahu Aged About 73 Years
R/o Village Bhoring, Tahsil And Distt - Mahasamund, Chhattisgarh.
16. Uderam Sahu S/o Rama Sahu Aged About 73 Years
Retired Labour, R/o Village Bhoring, Tahsil And Distt - Mahasamund,
Chhattisgarh.
17. Smt. Sumitra Nishad Wd/o Ghasuram Nishad Aged About 70 Years
R/o Village Kodar Bandh, Tahsil And Distt - Mahasamund,
Chhattisgarh.
18. Smt. Mehtarin Bai Nirmalkar Wd/o Late Khubi Ram Nirmalkar Aged
About 54 YearsR/o Ward No. 9 Raman Tola, Mahasamund, Tahsil And
Distt - Mahasamund, Chhattisgarh.
19. Bisahil Bai Wd/o Late Sevak Ram Yadav Aged About 80 Years
Retired Labour,r/o Kodar Bandh, Tahsil And Distt - Mahasamund,
Chhattisgarh.
20. Smt. Khedin Bhai Sahu W/o Derhu Ram Sahu Aged About 70 Years
Retired Time Keeper, R/o Kodar Bandh Post Tumgaon, Tahsil And Distt
- Mahasamund, Chhattisgarh.
21. Derhu Ram Sahu S/o Sohag Ram Sahu Aged About 72 Years
Retired Time Keeper, R/o Kodar Bandh Post Tumgaon, Tahsil And Distt
- Mahasamund, Chhattisgarh.
22. Bhudhiyarin Bai Sahu Wd/o Late Panchu Ram Sahu Aged About 70
Years Retired Labour, R/o Kodar Bandh Post - Tumgaon Tahsil And
Distt - Mahasamund, Chhattisgarh.
23. Mangli Bai Wd/o Kheduram Gond Aged About 67 Years
Retired, R/o Village Bhimkhoj Tahsil And Distt - Mahasamund,
Chhattisgarh.
---- PETITIONERS
Versus
1. State of Chhattisgarh Through The Secretary, Water Resources
Department, Mahanadi Bhawan, Mantralaya, Atal Nagar, Nava Raipur,
District - Raipur, Chhattisgarh.
2. Engineer In Chief Water Resources Department, Shivnath Mandal,
North Block, Sector -19, Atal Nagar, Raipur, Chhattisgarh.
3. Chief Engineer Mahanadi Godawari Kachar, Water Resources Division
Raipur, District - Raipur, Chhattisgarh.
4. Executive Engineer Water Resources Division - Mahasamund, Distt -
Page 3 of 3
Mahasamund, Chhattisgarh.
5. Executive Engineer Water Resources Constructions Division - Kasdol
Distt - Baloda Bazar- Bhatapara, Chhattisgarh.
--------RESPONDENTS
__________________________________________________________ For the Petitioners : Mr. Hemant Kesharwani, Advocate. For the Respondent/State : Mr. Aman Tamboli, PL _________________________________________________________ Hon'ble Shri Justice Narendra Kumar Vyas Order on Board 25/06/2024.
1. The issue involved in this writ petition has already been decided by this Court in case of Faguvaram Patel & others Vs. State of Chhattisgarh [WPS No. 3870 of 2021 (decided on 30.09.2022].
2. In view of the above, the instant writ petition also deserves to be disposed of in terms of the judgment passed by this Court in case of Faguvaram Patel (supra).
3. Accordingly, the writ petition (s) stands disposed of.
Sd/-
(Narendra Kumar Vyas) Judge
Santosh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!