Sanjay Singh And Ors vs The State Of C.G
2024 Latest Caselaw 100 Chatt

Citation : 2024 Latest Caselaw 100 Chatt
Judgement Date : 21 June, 2024

Chattisgarh High Court

Sanjay Singh And Ors vs The State Of C.G on 21 June, 2024

                      HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet
                                    CRA No. 878 of 2002
                    Sanjay Singh And Others. Versus The State Of C.G.

                                        CRA/879/2002


21/06/2024         Mr. Vivek Ranjan Tiwari, Advocate with Mr. Anuroop Panda, Advocate on

             behalf of Mr. Rajendra Tripathi, Advocate for the appellants in both the appeals.

                   Mr. Mayur Khandelwal, Panel Lawyer for the State/respondent.

Argument heard.

Reserved for judgment. SD/-

(Sanjay Kumar Jaiswal) Judge

Amardeep

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