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Nitin Tibrewal vs Directorate Of Enforcement
2024 Latest Caselaw 1176 Chatt

Citation : 2024 Latest Caselaw 1176 Chatt
Judgement Date : 22 July, 2024

Chattisgarh High Court

Nitin Tibrewal vs Directorate Of Enforcement on 22 July, 2024

               HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                            MCRC No. 3062 of 2024
                 Nitin Tibrewal Versus Directorate of Enforcement


22.07.2024

Mr. Vikas Pahwa, Senior Advocate, Mr. Ankit Singhal, Mr. Tushar

Giri, Ms. Namisha Jain and Mr. Ashish Mittal, learned counsel for the

Applicant.

Dr. Saurabh Pandey, learned counsel for the Enforcement

Directorate.

Arguments heard.

Reserved for judgment.

Sd/-

(Ravindra Kumar Agrawal) JUDGE

alok

 
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