Anupa Bai Dheemer vs Rupendra Kumar
2023 Latest Caselaw 541 Chatt

                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                             MA(C ) No.1491 of 2019
            Anupa Bai Dheemer & Ors. Versus Rupendra Kumar & Anr.

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25/01/2023            Shri Anmol Sharma, Counsel for the appellant.

                      Shri Preeti Yadav, Advocate on behalf of Shri Pankaj Agrawal,
               Counsel for respondent No.3.

Counsel for appellant submits that on the judgment passed by the Tribunal, a separate appeal has been preferred by other claimants, therefore, it is prayed that this appeal may be listed along with MAC No.1466/2019.

Prayer is allowed.

List this case along with MAC No.1466/2019 for fnal hearing on due course.

Sd/-

(Arvind Singh Chandel) Judge

Prakash