Ku. Augustina Xalxo vs State Of Chhattisgarh And Ors
2023 Latest Caselaw 393 Chatt

Citation : 2023 Latest Caselaw 393 Chatt
Judgement Date : 18 January, 2023

Chattisgarh High Court

Ku. Augustina Xalxo vs State Of Chhattisgarh And Ors on 18 January, 2023

             HIGH COURT OF CHHATTISGARH, BILASPUR
                               Order Sheet
                          WP(S) No. 6063 of 2010
          Ku. Augustina Xalxo Versus State of Chhattisgarh & Ors.



18/01/2023         Mr. Manoj Paranjpe and Mr. Bharat Sharma, counsel for
             the petitioner.

                   Mr. Sameer Oraon, Government Advocate for the
             State/respondents.

Arguments heard.

Reserved for judgment.

Sd/-

(Arvind Singh Chandel) Judge

Vasant

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