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Atul Georkar vs Smt. Anupama Georkar
2023 Latest Caselaw 925 Chatt

Citation : 2023 Latest Caselaw 925 Chatt
Judgement Date : 13 February, 2023

Chattisgarh High Court
Atul Georkar vs Smt. Anupama Georkar on 13 February, 2023
        HIGH COURT OF CHHATTISGARH, BILASPUR
                           Order Sheet
                       FAM No. 118 of 2018
           Atul Georkar Versus Smt. Anupama Georkar




13/02/2023 Heard Shri Amiyakant Tiwari, Adv. for the appellant and
            Shri Jaideep Singh Yadav, Adv. for the respondent.

Reserved for judgment.

                   Sd/-                                 Sd/-
            (Goutam Bhaduri)                  (N.K. Chandravanshi)
                 Judge                               Judge



  Gowri
 

 
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