Citation : 2022 Latest Caselaw 5778 Chatt
Judgement Date : 14 September, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CRA No. 1017 of 2002
Bhukau Ram Versus State Of Chhattisgarh
14/09/2022
Mr. A.R.K. Rao, counsel for the appellant.
Ms. Abhiyunnati Singh, Panel Lawyer for the State. Arguments heard.
Reserved for judgment.
Sd/----/-/--/-
(Parth Prateem Sahu) Judge
Praveen
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!