Citation : 2022 Latest Caselaw 6255 Chatt
Judgement Date : 13 October, 2022
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 2833 of 2022
M/s N.C.C. Limited, Versus State Of Chhattisgarh
13/10/2022
Mr. B.P. Sharma and Mr. Hari Agrawal, counsel for the petitioners.
Mr. Rahul Jha, G.A. for the State.
Arguments heard.
The matter is reserved for judgment.
Sd/-
(Arvind Singh Chandel) Judge
Ravi
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