Ruhi Agrawal vs Nimish S. Agrawal
2022 Latest Caselaw 6691 Chatt

                                           1


           HIGH COURT OF CHHATTISGARH, BILASPUR
                                MCC No. 266 of 2022
   1. Ruhi Agrawal W/o Nimish Agrawal Aged About 37 Years R/o C/o Shri Vijay
      Agarwal, Satyam Shivam Sunderam Street No. 3, Deepak Nagar, Tehsil, Civil
      And Revenue, District : Durg, Chhattisgarh
   2. Ku. Nirvana Agarwal D/o Ruhi Agarwal Aged About 10 Years R/o C/o Shri Vijay
      Agarwal, Satyam Shivam Sunderam Street No. 3, Deepak Nagar, Tehsil, Civil
      And Revenue, District : Durg, Chhattisgarh
                                                                       ---- Applicants
                                       Versus
   1. Nimish S. Agrawal S/o Sunil Agarwal Aged About 41 Years R/o 1/46, Motilal
      Nehru Nagar (East) Bhilai, Civil, Tehsil And Revenue, District : Durg, Chhattisgarh
                                                                     ---- Respondent

For Applicants : Shri Jaydeep Singh Yadav, Advocate.

Hon'ble Shri Justice Goutam Bhaduri Hon'ble Shri Justice N.K. Chandravanshi

Order On Board By Hon'ble Shri Justice Goutam Bhaduri 09/11/2022

1. Heard.

2. The instant application has been preferred against the judgment passed by this Court vide order dated 11-05-2022 in FAM No.18/2019, wherein visitation right was given to father. Thereafter S.L.P. was filed before the Hon'ble Supreme Court and the apex has also passed order in SLP (C) No.10349/2022 on 02-06-2022. After filing of MCC, the matter could not be heard during summer vacation and the purpose of this MCC also appears to have been diluted with the passage of time, therefore, we do not feel inclined to pass any order and also not inclined to accept the contention as stated in the MCC.

3. Accordingly, the present MCC is dismissed.

         SD/-                                                        SD/-

  (Goutam Bhaduri)                                         (N.K.Chandravanshi)
       Judge                                                     Judge


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