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Purushottam Patel vs State Of Chhattisgarh
2022 Latest Caselaw 3645 Chatt

Citation : 2022 Latest Caselaw 3645 Chatt
Judgement Date : 13 May, 2022

Chattisgarh High Court
Purushottam Patel vs State Of Chhattisgarh on 13 May, 2022
                                          1



                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet

                            Writ Appeal No. 163 of 2022

              Purushottam Patel Versus State of Chhattisgarh & Others



13/05/2022       Heard Mr. Manoj Paranjpe, learned counsel for the appellant.

              Also heard Mr. Gagan Tiwari, learned Deputy Government Advocate,

              appearing for respondents No. 1 to 4.

Judgment reserved.

                       Sd/-                             Sd/-
               (Arup Kumar Goswami)        (Rajendra Chandra Singh Samant)
                    Chief Justice                     Judge




  Brijmohan
 

 
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