Koushal Kumar Thakur vs State Of Chhattisgarh
2022 Latest Caselaw 3634 Chatt

                                        1


                 HIGH COURT OF CHHATTISGARH, BILASPUR

                                   Order Sheet

                              WA No. 81 of 2022

                Bali Nagwanshi Versus State of Chhattisgarh & Others

                                      alongwith

         WA No. 83/2022, 115/2022, 64/2022, 77/2022, 119/2022, 144/2022 and

                                   WA No.129/2022




13/05/2022        Heard Mr. Prashant Bhushan, learned senior counsel

             (through video-conferencing) assisted by Mr. Amit Verma, learned

             counsel, appearing for the appellant in WA No. 81/2022 and WA

             No. 64/2022, Mr. Anurag Dayal Shrivastava, learned counsel,

             appearing for the appellant, in WA     No. 77/2022, 83/2022 and

             129/2022, Mr. Siddharth Shukla, learned counsel, appearing for

             the appellant in WA No. 115/2022, Mr. Arvind Shrivastava, learned

             counsel, appearing for the appellant, in WA No. 119/2022, Mr.

             Varun Sharma, learned counsel, appearing for the appellants, in

             WA No. 144/2022.

                  Also heard Mr. Vikas Singh, learned senior counsel (through

             video-conferencing), assisted by Mr. Vaibhav Shukla, Mr. Ujjwal

             Choubey   and   Mr.    Chandradeep     Prasad,   learned   counsel,

             appearing for the respondent-Bastar Railway Private Limited,

Ms. Astha Shukla, learned Government Advocate and Mr. Vikram

Sharma, learned Deputy Government Advocate for the State and

Mr. Ramakant Mishra, learned Assistant Solicitor General for the

Union of India.

Hearing concluded.

Judgment reserved.

                  Sd/-                             Sd/-
        (Arup Kumar Goswami)         (Rajendra Chandra Singh Samant)
            Chief Justice                         Judge




Amit