Priyadrshani Grah Nirman Sahkari ... vs State Of Chhattisgarh
2022 Latest Caselaw 3492 Chatt

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                  HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                                WA No. 178 of 2022
           Priyadarshani Grah Nirman Sahkari Samiti Maryadit Versus State of
                                 Chhattisgarh & Others




11/05/2022         Mr. Sandeep Dubey, learned counsel, appearing for the

              respondent No. 3 prays for taking up this matter after summer

vacation in order to enable him to place some judgments.

Mr. Himanshu Pandey, learned counsel, appearing for the

appellant, Ms. Astha Shukla, learned Government Advocate,

appearing for the respondent No. 1 and 2, Mr. Pankaj Agrawal,

learned counsel, appearing for the respondent No. 5, Mr. Anchal

Kumar Matre, learned counsel, appearing for the respondent No. 6,

Mr. R.K.Kesharwani and Mr. Sushobhit Singh, learned counsel,

appearing for the intervenors, are present.

Prayer is allowed.

List this case on 21st of June, 2022.

Interim order passed earlier shall continue till then.

                         Sd/-                                      Sd/-
               (Arup Kumar Goswami)                         (Gautam Chourdiya)
                   Chief Justice                                  Judge
    Amit