Tarachand vs Shyamlal (Dead) Through Legal Hrs
2022 Latest Caselaw 1239 Chatt

Citation : 2022 Latest Caselaw 1239 Chatt
Judgement Date : 9 March, 2022

Chattisgarh High Court

Tarachand vs Shyamlal (Dead) Through Legal Hrs on 9 March, 2022

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order sheet

                                  SA No. 236 of 2007

                   Tarachand Versus Shyamlal (dead) Through Legal Hrs.




             7-3




  9-3-2022           Mr. Neeraj Choubey, counsel for the appellant.

                     Mr. Pallav Mishra, counsel for the respondent No1(a) to 1 (c).

Mr. A.K. Mishra, Govt. Advocate for the State.

Arguments heard.

Reserved for judgment.

Learned counsel for both parties may file their written synopsis, if

so desired.

Sd/-

(Narendra Kumar Vyas) Judge

Raju

Download the LatestLaws.com Mobile App