Rajesh Kumar Agarwal vs State Of Chhattisgarh
2022 Latest Caselaw 3838 Chatt

                                           1


                   HIGH COURT OF CHHATTISGARH, BILASPUR
                                      Order Sheet
                                 WPS No. 6178 of 2019
                  Vikram Singh Yadav Versus State Of Chhattisgarh
                                      along with

                                   WPS/10875/2019


16/06/2022       Heard Mr. Shishir Dixit, learned counsel for the petitioner in WPS

             No. 6178 of 2019 as well as Mr. Tanmay Thomas, learned counsel for

             the petitioners in WPS No. 10875 of 2019. Also heard Mr. Gagan

             Tiwari,   learned   Deputy   Government      Advocate,   appearing   for

             respondent No.1 and Mr. Sanjay Patel, learned counsel, appearing for

respondent Nos. 2 & 3.

The matters were listed for some clarification.

Clarifications have been obtained.

The cases are again reserved for judgment.

                            Sd/-                           Sd/-
                (Arup Kumar Goswami)           (Rajendra Chandra Singh Samant)
                       Chief Justice                      Judge




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