Smt. Rita Roy vs Maintenance Tribunal And Sub ...
2022 Latest Caselaw 4404 Chatt

Citation : 2022 Latest Caselaw 4404 Chatt
Judgement Date : 11 July, 2022

Chattisgarh High Court

Smt. Rita Roy vs Maintenance Tribunal And Sub ... on 11 July, 2022

                                       1




               HIGH COURT OF CHHATTISGARH, BILASPUR
                                Order Sheet

                            WA No. 188 of 2022

                               Smt. Rita Roy

                                   Versus

     Maintenance Tribunal and Sub Divisional Officer (Revenue) & Others



11/07/2022        Heard Mr. Shalvik Tiwari, learned counsel, appearing for the

             appellant. Also heard Ms. Meena Shastri, learned Additional

             Advocate General, appearing for the respondent No. 1 and 4 as

well as Mr. T.K.Jha, learned counsel, appearing for the

respondents No 2 and 3.

Arguments concluded.

Judgment reserved.

                       Sd/-                                    Sd/-
              (Arup Kumar Goswami)                   (Parth Prateem Sahu)
                  Chief Justice                              Judge




    Amit

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