Gaurav Agrawal vs Sunderlal Bhimji Rathore
2022 Latest Caselaw 398 Chatt

Citation : 2022 Latest Caselaw 398 Chatt
Judgement Date : 24 January, 2022

Chattisgarh High Court

Gaurav Agrawal vs Sunderlal Bhimji Rathore on 24 January, 2022

                     HIGH COURT OF CHHATTISGARH, BILASPUR
                                         Order Sheet
                                       FA No. 19 of 2022

                         Gaurav Agrawal Versus Sunderlal Bhimji Rathore




24.01.2022      Shri Anurag Singh, counsel for the appellants.
                Learned counsel for the appellants submit that arising out of the same
             judgment and decree one more first appeal has been filed, therefore, this
             case may be listed along with FA/86/2021.
                Admit.
                Issue notice to the respondents.

As prayed, list along with First Appeal No. 86/2021.

Sd/-

(Narendra Kumar Vyas) JUDGE Deshmukh

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