Laxmi Narayan Sahu vs Smt Dhelabai And Others
2022 Latest Caselaw 22 Chatt

Citation : 2022 Latest Caselaw 22 Chatt
Judgement Date : 3 January, 2022

Chattisgarh High Court

Laxmi Narayan Sahu vs Smt Dhelabai And Others on 3 January, 2022

                      HIGH COURT OF CHHATTISGARH, BILASPUR
                                           Order Sheet
                                       FA No. 134 of 2009
                       Laxmi Narayan Sahu Versus Smt. Dhelabai and Others




03.01.2022        Mr. Viprasen Agrawal, Advocate for the Appellant.

                  Mr. Ram Kumar Tiwari, Advocate and Mr. Shyam Sundar Agrwal, Advocate for
             the Respondent Nos. 1 to 4.

Mr. Sanjeev Kumar Agrawal, P. L. for the State.

Argument heard.

Reserved for judgment.

Sd/-

(Narendra Kumar Vyas) Judge

Amita

Download the LatestLaws.com Mobile App