Shyam Kumar Patel vs State Of Chhattisgarh
2022 Latest Caselaw 833 Chatt

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                HIGH COURT OF CHHATTISGARH, BILASPUR
                                    Order Sheet
                              WP(S) No. 1050 of 2022
              Shyam Kumar Patel Versus State of Chhattisgarh & Others




17/02/2022           Heard Mr. Ajay Shrivastava, learned counsel for the petitioner.

             Also heard Mr. H.S.Ahluwalia, learned Deputy Advocate General for

             the respondents.

Mr. Ahluwalia submits that this case is covered by judgment

dated 07.01.2019 passed by this Court in Writ Appeal No. 215 of

2017.

Mr. Shrivastava prays that he may be granted some time to go

through the said judgment.

Prayer is allowed.

List on 25.02.2022 as a fresh case.

                        Sd/-                                       Sd/-
              (Arup Kumar Goswami)                         (N.K.Chandravanshi)
                  Chief Justice                                  Judge




   Amit