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M/S Prakash Industries Ltd vs State Of Chhattisgarh
2022 Latest Caselaw 691 Chatt

Citation : 2022 Latest Caselaw 691 Chatt
Judgement Date : 9 February, 2022

Chattisgarh High Court
M/S Prakash Industries Ltd vs State Of Chhattisgarh on 9 February, 2022
                                             1

                  (Proceedings through Video Conferencing)
                HIGH COURT OF CHHATTISGARH, BILASPUR
                                   Order Sheet
                                 WA No. 65 of 2022
          M/s. Prakash Industries Ltd. Versus State of Chhattisgarh & Others




09.02.2022       Heard Mr. Ashish Shrivastava, learned senior counsel

             assisted by Mr. Aman Pandey, learned counsel for the petitioner.

             Also heard Mr. Satish Chandra Verma, learned Advocate General

             assisted by Mr. Vikram Sharma, learned Deputy Government

             Advocate appearing for respondents No.1 to 3.

After some hearing has taken place, as the learned senior

counsel for the parties want to place some judgments, Registry

will list the case again as a fresh case on 23.02.2022.

                          Sd/-                                     Sd/-

                (Arup Kumar Goswami)                    (N. K. Chandravanshi)
                     Chief Justice                               Judge




    Anu

 

 
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