Yashwant Jangde vs State Of Chhattisgarh
2022 Latest Caselaw 683 Chatt

         HIGH COURT OF CHHATTISGARH, BILASPUR
             Proceedings Through Video Conferencing
                            Order Sheet
                        CRR No. 152 of 2022
             Yashwant Jangde Versus State Of Chhattisgarh




08/02/2022

Shri Sanjeev Kumar Sahu, counsel for the applicant.

Shri Priyanshu Gupta, P.L. for the State.

Heard on admission.

The Criminal Revision is admitted for hearing.

Call for the record of the Courts below.

Counsel for the applicant submits that he has already filed the certified copy of the impugned judgment on 04.02.2022 along with the covering memo.

Accordingly, I.A. No.01/2022, application for exemption from filing certified copy of the impugned judgment stands disposed of.

List this case on 18th February, 2022.

Sd/-

Gautam Chourdiya Judge

Akhilesh