Sharda Prasad Jaiswal vs Smt. Usha Jaiswal
2022 Latest Caselaw 681 Chatt

Citation : 2022 Latest Caselaw 681 Chatt
Judgement Date : 8 February, 2022

Chattisgarh High Court

Sharda Prasad Jaiswal vs Smt. Usha Jaiswal on 8 February, 2022

             (Proceedings through Video Conferencing)
        HIGH COURT OF CHHATTISGARH, BILASPUR
                            Order Sheet
                         FAM No. 14 of 2018
          Sharda Prasad Jaiswal Versus Smt. Usha Jaiswal

                         FA(MAT)/94/2020




08/02/2022 Heard Shri Achyut Tiwari, Adv. for the appellant and Shri
            Sunil Sahu, Adv. for the respondent.

Reserved for judgment.

                  Sd/-                                     Sd/-

            (Goutam Bhaduri)                        (Rajani Dubey)
                 Judge                                   Judge




  Gowri

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