Santosh Sao vs The State Of Chhattisgarh
2022 Latest Caselaw 620 Chatt

Citation : 2022 Latest Caselaw 620 Chatt
Judgement Date : 3 February, 2022

Chattisgarh High Court

Santosh Sao vs The State Of Chhattisgarh on 3 February, 2022

             HIGH COURT OF CHHATTISGARH, BILASPUR
                                  Order Sheet
                             Cr.A. No.1111 of 2015
             Gangaram and Others Versus State of Chhattisgarh

                             Cr.A. No.1139 of 2015


             k




03/02/2022         Shri Hemant Gupta, Counsel for the appellants in Cr.A.
             No.1111/2015.

                   Shri   Vivek   Sharma,   Counsel     for   the   appellants   in   Cr.A.
             No.1139/2015.

                   Smt. Madhunisha Singh, Dy. A.G. for the State/Respondent.

Heard the arguments.

Matters are reserved for judgment.

                          Sd/-                                      Sd/-

                   (R.C.S. Samant)                      (Arvind Singh Chandel)
                        Judge                                   Judge




  Prakash

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