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State Of Chhattisgarh vs Manoj Kumar Vishal
2022 Latest Caselaw 559 Chatt

Citation : 2022 Latest Caselaw 559 Chatt
Judgement Date : 1 February, 2022

Chattisgarh High Court
State Of Chhattisgarh vs Manoj Kumar Vishal on 1 February, 2022
                                    1

                (Proceedings through video conferencing)
                                                                      NAFR
           HIGH COURT OF CHHATTISGARH, BILASPUR
                       Writ Appeal No. 3 of 2022


1.   State of Chhattisgarh Through Secretary, Government of
     Chhattisgarh, General Administration Department, Mantralaya,
     Mahanadi Bhawan, Atal Nagar, Nava, District Raipur, Chhattisgarh.

2.   Collector Durg, Tehsil and District Durg Chhattisgarh.

                                                              ---- Appellants

                                 Versus

1.   Manoj Kumar Vishal S/o Late Shri Balwant Manohar Vishal Aged
     About 62 Years R/o Ews-264, Cg Housing Board Colony Industrial
     Estate Bhilai, District Durg, Chhattisgarh.

2.   Laxminarayan Chandrakar S/o Late Shri Chandu Lal Chandrakar,
     Aged About 82 Years R/o Prakritik Chikitsalaya, Padmanabhpur,
     Durg, District Durg, Chhattisgarh.

3.   Vasudev Singh Dariwal S/o Late Shri Gyani Ran Singh Dhariwal,
     Aged About 75 Years R/o Dhariwal Bhawan, Near MIG 74, Vaishali
     Nagar, Bhilai, District Durg, Chhattisgarh.

4.   K.V. Sahdevan S/o Late Shri K.K. Dilnby Aged About 78 Years R/o
     Lig 133, Hudco, Bhilai, District Durg, Chhattisgarh.

5.   Rajdev Singh S/o Late Shri Jeeyut Singh Aged About 75 Years R/o
     Qtr, No. 8/b, Street No. 3, Sector-1, Bhilai, District Durg,
     Chhattisgarh.

6.   Ashok Kumar Mandal S/o Late Shri Gagan Chandra Mandal Aged
     About 76 Years R/o C/o Pramod Swaroop Bhargava, Street-13,
     Plot No. 111, Smriti Nagar, Bhilai, District Durg, Chhattisgarh.

7.   Pramod Swaroop Bhargava S/o Late Shri Gurucharan Das
     Bhargava Aged About 75 Years R/o Street 13, Plot No. 111, Smriti
     Nagar, Bhilai, District Durg, Chhattisgarh.

8.   Gopal Chandra Dutta S/o Late Shri Triloki Nath Dutta Aged About
     82 Years R/o House No. 703/1, Hanuman Nagar, Scindia Nagar,
     Bhilai, District Durg, Chhattisgarh.

9.   Awadhnarayan Yadav S/o Late Shri Rampher Yadav, Aged About
                                     2

      75 Years R/o Ekta Chowk, Kailash Nagar, Housing Board, Industrial
      Area, Bhilai, District Durg, Chhattisgarh.

10.   Balaram Verma S/o Late Shri Bhuluram Verma Aged About 65
      Years R/o House No. 763 Ganesh Nagar Ward No. 5, Jamul, Bhilai,
      District Durg, Chhattisgarh.

11.   Yogendra Singh S/o Late Shri Ramkishore Singh Aged About 63
      Years R/o Quarter No. 5/d, Street No. 6, Sector 4, Bhilai, District
      Durg, Chhattisgarh.

12.   Khorbahara Ram Sahu S/o Late Shri Duklal Sahu Aged About 84
      Years R/o House No. 224 Shanti Nagar, Village Dundera, Police
      Station Utai, Bhilai, District Durg, Chhattisgarh.

13.   Kunjram Sahu S/o Late Shri Baliram Sahu, Aged About 78 Years R/
      o Plot No. 20 Ashish Nagar West, Ward No. 63, Bhilai, District
      Durg, Chhattisgarh.

14.   Dashrath Verma S/o Late Shri Jhaduram Verma Aged About 74
      Years R/o House No. 628, Charoda, District Durg, Chhattisgarh.

15.   Ishwar Prasad Baghel S/o Late Shri Ambika Baghel Aged About 77
      Years R/o Ews-1364 M.P. Housing Board, Industrial Area, Bhilai,
      District Durg, Chhattisgarh.

16.   Jeet Bahadur Singh S/o Late Shri Jet Bahadur Singh Aged About
      75 Years R/o D/08/23, M.P. Housing Board, Industrial Area, Bhilai,
      District Durg, Chhattisgarh.

17.   Bangali Prasad S/o Late Shri Dharmdev Prasad Aged About 78
      Years R/o House No. 81 Ward 22 Camp 2 Pole No. 40 Baikunth
      Nagar, Bhilai, District Durg, Chhattisgarh.

18.   Jageshwar Lal Sahu S/o Shri Bisahu Ram Sahu Aged About 77
      Years R/o C/o Than Singh, Village Bohardih, Post Santra,
      Jharkhand.

19.   George Kurian S/o Late Shri Ouseph Verkey Aged About 74 Years
      R/o Prerna Krishi Bhawan, Urla Anicut, Urla, District Durg,
      Chhattisgarh.

20.   Rajesh Kumar Tripathi, S/o Late Shri Sheetla Shankar Tripathi,
      Aged About 65 Years R/o Block No. 83, Pole No. 12, Nehru Nagar
      East, Near Sada Staff Quarters, Bhilai, District Durg, Chhattisgarh.

21.   Ramkisan Mundra S/o Late Shri Madhav Lal Mundra, Aged About
      76 Years R/o Mundra Cloth Centre, Shop No. 08-A, Sector-6
                                      3

      Market, Bhilai, District Durg, Chhattisgarh.

22.   Gowardhan Prasad Jaiswal S/o Late Shri Sukalu Ram Jaiswal
      Aged About 68 Years R/o Atal Niwas, Ward No. 53, Near Adarsh
      Nagar, Durg, District Durg, Chhattisgarh.

23.   Mithai Lal Gupta S/o Late Shri Bhagwati Prasad Gupta, Aged About
      65 Years R/o House No. 261, Ravidas Nagar, Ward No. 25, Camp
      2, Shardapara, Bhilai, District Durg, Chhattisgarh.

24.   Janardan Singh Thakur, S/o Late Shri Thakur Lakhan Singh Aged
      About 75 Years R/o C/o Dr. Laxminarayan Chandrakar, Prakratik
      Chikitsalaya, Padmanabhpur, District Durg, Chhattisgarh.

25.   Madhav Eknath Rajhans S/o Late Shri Eknath Rajhans Aged About
      90 Years R/o H.I.G. 77, Hudco, Bhilai, District Durg, Chhattisgarh.

26.   Ramchandra Chintamani Patankar S/o Late Shri Chintamani
      Patankar, Aged About 70 Years R/o M.I.G./9, Padmanabhpur,
      District Durg, Chhattisgarh.

27.   Smt. Kamla Sahu W/o Late Shri Sahu Aged About 68 Years R/o
      House No. 31, Ward No. 41, Trilokchan Bal Mandir Kelabadi,
      District Durg, Chhattisgarh.

28.   Smt. Maimun Nisha W/o Late Shri Niyaz Ahmed Aged About 70
      Years C/o Chhattisgarh Rui Bhandar, Shri Ram Market, Ram
      Nagar, Ward No. 6, Supela, Bhilai, District Durg, Chhattisgarh.

29.   Kalawati Sharma W/o Late Shri S.K. Sharma, Aged About 72 Years
      R/o 22/4-A Maitri Nagar, Risali, Bhilai, District Durg, Chhattisgarh.

30.   Smt. Kusum Topkhanewale W/o Late Shri Pandurang Aged About
      78 Years R/o House No. 7, Circuit House, Deepak Nagar, District
      Durg, Chhattisgarh.

31.   Smt. Sabita Ghoshal W/o Late Shri Neelratan Ghodhal, Aged About
      72 Years R/o Street No. 15 Plot No. 4, Pragati Nagar, Risali, Bhilai,
      District Durg, Chhattisgarh.

32.   Smt. Reena De W/o Late Shri Bishwa Ranjan De Aged About 79
      Years R/o Quarter No. 3/c Avenue E, Sector 6, Bhilai, District Durg,
      Chhattisgarh.

33.   Smt. Sunanda Bhilonde W/o Late Shri P.Y. Bhilonde Aged About 80
      Years R/o Plot No. 30, Street No. 1, Borsi Road, Vivekanand
      Nagar, District Durg, Chhattisgarh.

34.   Smt. Dayawati Devi W/o Late Shri Pyarelal Pandey Aged About 74
                                      4

      Years R/o Quarter No. 3-B, Street No. 21, Sector 1, Bhilai, District
      Durg, Chhattisgarh.

35.   Smt. Champa Devi W/o Gulab Chand Bhartiya Aged About 72
      Years R/o Mahatma Gandhi Nagar, Camp-2, Ward No. 26, Power
      House, Bhilai, District Durg, Chhattisgarh.

                                                         ---- Respondents

(Cause-title taken from Case Information System) __________________________________________________________

For Appellants : Mr. Jitendra Pali, Deputy Advocate General. For Respondents : Mr. Ranbir Singh Marhas, Advocate.

Hon'ble Shri Arup Kumar Goswami, Chief Justice

Hon'ble Shri Justice Narendra Kumar Vyas, Judge

Judgment on Board

Per Arup Kumar Goswami, Chief Justice

01.02.2022

Heard Mr. Jitendra Pali, learned Deputy Advocate General

appearing for the appellants. Also heard Mr. Ranbir Singh Marhas,

learned counsel appearing for the respondents.

2. This appeal is accompanied by I.A. No. 1 of 2022, which is an

application for condoning the delay of 06 days.

3. Application for condonation of delay is not opposed by Mr. Ranbir

Singh Marhas, learned counsel for the respondents.

4. We condone the delay of 06 days. I.A. No. 1 of 2022, stands

disposed of.

5. It is also submitted that by an order dated 25.01.2022 passed in

Writ Appeal No. 209 of 2021 and other connected cases, the writ appeals

filed by the State of Chhattisgarh against the order dated 26.05.2020

passed in Writ Petition (C) No. 1122 of 2019 and batch, which is also

assailed in the present appeal, were dismissed.

6. The writ appeal stands dismissed in terms of the judgment dated

25.01.2022 passed in Writ Appeal No. 209 of 2021 and batch.

                              Sd/-                                    Sd/-
                    (Arup Kumar Goswami)                      (Narendra Kumar Vyas)
                         Chief Justice                               Judge



Brijmohan
 

 
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